H.B.PRABHAKARA SASTRY

4,662 recorded High Court judgment(s) · 2014–2024

Courts

Karnataka High Court

4662

DISMISSED	1949
Dismissed for Non-Prosecution	732
ALLOWED	587
Partly Allowed	516
DISPOSED	455
Dismissal for Non Compliance of Office Objections	190
Abated	90
REJECTED	83

GOVERDHANA v. RATHNAMMA — Karnataka High Court (2024-02-09)
MR. HASSAN MOOSA v. G RAMAIYA REDDY — Karnataka High Court (2024-02-09)
M. S. RAVIKUMAR v. M. V. KRISHNA MURTHY — Karnataka High Court (2024-02-09)
SMT MANJULA V v. SRI RAJANNA V — Karnataka High Court (2024-01-29)
SRI. MUNISIDDEGOWDA v. SMT. SUSHEELA — Karnataka High Court (2024-01-29)
G S DRAKSHYANAMMA, v. M T RANGASWAMY, — Karnataka High Court (2024-01-29)
SRI BALARAM REDDY v. SRI RAMESH — Karnataka High Court (2024-01-29)
K M UTHAIAH @ RAMESH v. M U LEELAVATHI — Karnataka High Court (2024-01-29)
SRI. RAJEEV v. SRI. P. RAMESH RAJU — Karnataka High Court (2024-01-29)
SRI. P. DESINGU RAJAN v. SRI. NAGARAJ — Karnataka High Court (2024-01-29)