H.B.ANTANI

94 recorded High Court judgment(s) · 2006–2019

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	37
38-RULE ABSOLUTE/ALLOWED @ FH	35
46-ANY OTHER MODE @ FH	12
26-DISMISSED @ ADM.STAGE	5
40-WITHDRAWN @ FH	2
44-PARTLY ALLOWED @ FH	2
60-DISMISSED FOR DEFAULT @ ADMISSION STAGE	1

NARAYANKUMAR @ NAYO KODARBHAI BAMANIYA (THAKOR) v. STATE OF GUJARAT — Gujarat High Court (2019-03-15)
THAKOR VERSINHJI KARMANJI v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
MUNNASINGH AVDHESHSING BHUMIHAR v. STATE OF GUJARAT — Gujarat High Court (2008-12-17)
STATE OF GUJARAT v. KABHAI JIBHAI CHAUHAN — Gujarat High Court (2008-12-16)
STATE OF GUJARAT v. VISHRAMDAS VIRUMAL — Gujarat High Court (2008-12-10)
SAMSUBHAI NANUBHAI NINAMA v. STATE OF GUJARAT — Gujarat High Court (2008-12-08)
CHANDIRAM @ ASHOKKUMAR TARUMAL TAGLANI v. STATE OF GUJARAT — Gujarat High Court (2008-12-05)
STATE OF GUJARAT v. BHARATBHAI NATHABHAI — Gujarat High Court (2008-12-05)
MANGALDAS VRAJLAL MAJITHIA v. STATE OF GUJARAT — Gujarat High Court (2008-12-05)
STATE OF GUJARAT v. KANAIYALAL HARIJIVAN VIRADIYA — Gujarat High Court (2008-12-05)