GURVINDER SINGH GILL,. RAMESH KUMARI

173 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SHELLY GUPTA v. PHOENIX INFRA PVT LTD — Punjab & Haryana High Court (2026-05-11)
• SHELLY GUPTA v. PHOENIX INFRA PVT LTD — Punjab & Haryana High Court (2026-05-11)
• HARJOT SINGH @ HARJOT KUMAR @ MITHU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-08)
• MANDEEP SINGH MANDEEP SINGH KALER v. BAR COUNCIL OF PUNJAB AND HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-07)
• RAMESH CHANDER v. PURAN CHAND AND ORS — Punjab & Haryana High Court (2026-05-06)
• MOHD. IRFAN v. THE STATE OF UT CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-06)
• KRISHAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-06)
• SANJEEV ALIAS SANJU v. STATE OF HARYANA — Punjab & Haryana High Court (2026-05-05)
• RAMANDEEP SINGH ALIAS JATHU ALIAS JAKHU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-04)
• RAVINDER ALIAS PARI ALIAS RAVI KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-04)