GURVINDER SINGH GILL,. JASJIT SINGH BEDI

192 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• JAI SINGH v. PRIYA — Punjab & Haryana High Court (2026-04-24)
• STATE OF HARYANA v. CHET RAM ETC — Punjab & Haryana High Court (2025-07-21)
• HIRA SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-07-21)
• SUNNY v. STATE OF HARYANA — Punjab & Haryana High Court (2025-07-18)
• PIRTHI SINGH v. STAT E OF HY. — Punjab & Haryana High Court (2025-07-18)
• STATE OF HRY v. VIRENDER — Punjab & Haryana High Court (2025-07-18)
• STATE OF PUNJAB v. ARWAN SETHI AND ORS. — Punjab & Haryana High Court (2025-07-18)
• RAN SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2025-07-18)
• GOPAL v. STATE OF HY. — Punjab & Haryana High Court (2025-07-17)
• SATNAM SINGH v. STATE OF PBE.TC. — Punjab & Haryana High Court (2025-07-17)