GURVINDER SINGH GILL,. DEEPINDER SINGH NALWA

168 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SURESH v. STATE OF HARYANA — Punjab & Haryana High Court (2025-11-10)
• GURWINDER SINGH @ BAGGA v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-30)
• HARISH CHANDER v. PARVESH — Punjab & Haryana High Court (2025-09-30)
• MS OMAXE NEW CHANDIGARH DEVELOPERS PRIVATE LIMITED AND OTHERS v. JYOTI SAREEN — Punjab & Haryana High Court (2025-09-29)
• DAYA KAUR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-09-29)
• MANGA RAM AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-09-29)
• RANJIT SINGH v. GURDEEP SINGH AND ANR — Punjab & Haryana High Court (2025-09-25)
• SARITA v. STATE OF HARYANA — Punjab & Haryana High Court (2025-09-25)
• DHARMINDER SINGH @ BAJI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-09-25)
• SONU v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-09-24)