GURMIT RAM

3,040 recorded High Court judgment(s) · 2008–2024

Courts

Disposal nature

Recent judgments

• GURCHARAN SINGH AND ORS v. GURMAIL SINGH AND ORS — Punjab & Haryana High Court (2024-05-10)
• RAM PAL DHIMN v. M/S NITIKA CEMENTS LTD. — Punjab & Haryana High Court (2024-03-01)
• HARKIRAT SINGH v. AMARINDER SINGH — Punjab & Haryana High Court (2021-01-05)
• JAGANDEEP SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-26)
• KANWAR RANBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-07-09)
• GURBIR SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-05-27)
• VARINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-05-27)
• GAGANDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-05-27)
• GURWINDER SINGH @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-05-20)
• MALWINDER SINGH AND ORS v. PUNJAB STATE AGRICULTURE MARKETING BOARD AND ORS — Punjab & Haryana High Court (2019-05-16)