LexGURMEET SINGH SANDHAWALIA,. VIKAS BAHL
81 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 81 |
Disposal nature
| ALLOWED | 48 |
| DISMISSED | 30 |
| DISPOSED OF | 3 |
Recent judgments
- SENIOR SUPERINTENDENT OF POST OFFICES v. JOGINDER SINGH AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. RAJINDER RAI BAHADUR AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. PUSHPA RANI AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. RAJINDER KUMAR AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SUPERINTENDENT OF POST OFFICES v. KUNDAN LAL AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. HARMESH KUMAR AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. TARLOCHAN SINGH AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. RAM PAL AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES, CHANDIGARH v. MOHINDER LAL AND OTHERS — Punjab & Haryana High Court (2024-09-27)
- SENIOR SUPERINTENDENT OF POST OFFICES v. PARMINDER KAUR AND OTHERS — Punjab & Haryana High Court (2024-09-27)