GURMEET SINGH SANDHAWALIA, . SATYEN VAIDYA

70 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SATYA DEVI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-19)
• MAN BAHADUR v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-19)
• STATE OF HP AND ORS v. Achhar Singh AND ORS — Himachal Pradesh High Court (2025-12-19)
• SUMAN SHARMA v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-19)
• STATE OF HP AND ANOTHER v. Ravinder Kumar — Himachal Pradesh High Court (2025-12-19)
• TATA GLOBAL BEVERAGES LTD v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2025-12-19)
• GIAN CHAND v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-19)
• Nova Security Services Private Limited v. UNION OF INDIA — Himachal Pradesh High Court (2025-12-19)
• KALU RAM v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2025-12-19)
• RAMKALI v. STATE OF HP AND ORS — Himachal Pradesh High Court (2025-12-19)