LexGURMEET SINGH SANDHAWALIA, . RANJAN SHARMA
1,084 recorded High Court judgment(s) · 2019–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1084 |
Disposal nature
| Disposed Off | 1066 |
| Dismissed | 13 |
| Dismissed as withdrawn | 2 |
| NOT PRESSED HENCE DISMISSED | 1 |
| Allowed | 1 |
| Not Maintainable | 1 |
Recent judgments
- TRILOCHAN DASS DASS DOGRA v. UNION OF INDIA — Himachal Pradesh High Court (2026-06-04)
- UNION OF INDIA v. TRILOCHAN DASS DOGRA — Himachal Pradesh High Court (2026-06-04)
- STATE OF HP AND ORS v. Ram Kumar — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP AND OTHERS v. Het Ram — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP AND ORS v. Puran Chand — Himachal Pradesh High Court (2026-05-15)
- BHARAT PETROLEUM CORPORATION LTD v. KAMALJIT SINGH — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP AND OTHERS v. Dhayan Prakash alias Amar Singh AND OTHERS — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP AND ORS v. MUKESH KUMAR AND ANR — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP AND ORS v. Ram Swaroop AND ORS — Himachal Pradesh High Court (2026-05-15)
- STATE OF HP v. HARDAYAL SINGH THAKUR — Himachal Pradesh High Court (2026-03-25)