LexGURMEET SINGH SANDHAWALIA,. PANKAJ JAIN
22 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 22 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED | 5 |
| DISPOSED OF | 3 |
Recent judgments
- HARDEV SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2022-10-14)
- POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANOTHER v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2022-10-14)
- ANU v. UNION TERRITORY CHANDIGARH AND ORS. — Punjab & Haryana High Court (2022-05-10)
- UNION OF INDIA AND OTHERS v. RANJIT SINGH AND ANOTHER — Punjab & Haryana High Court (2022-05-10)
- M/S NITYA NAND AND SONS CONTRACTOS PVT. LTD. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2022-05-10)
- DHARAMVIR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-05-10)
- UNION OF INDIA AND OTHERS v. RACHHPAL SINGH AND ANOTHER — Punjab & Haryana High Court (2022-05-10)
- UNION OF INDIA AND ORS v. BALDEV SINGH AND ANR — Punjab & Haryana High Court (2022-05-10)
- THE UNION OF INDIA AND OTHERS v. BALWINDER SINGH AND OTHERS — Punjab & Haryana High Court (2022-05-10)
- UNION OF INDIA AND OTHERS v. NARINDER SINGH AND OTHERS — Punjab & Haryana High Court (2022-05-10)