GURMEET SINGH SANDHAWALIA,. MEENAKSHI I. MEHTA

511 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RAJBIR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-12-20)
• PARDIP SINGH v. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• KULWANT KAUR SIDHU v. UNION OF INDIA THROUGH ITS MINISTRY OF DEFENCE — Punjab & Haryana High Court (2024-12-20)
• RAMESHWAR ALIAS SHAMSHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• KAMALPREET SINGH @ KAMAL SINGH v. UNION OF INDIA AND ANR — Punjab & Haryana High Court (2024-12-19)
• M/S INDER STONE CRUSHER v. STATE OF PUNJAB THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF MINES AND GEOLOGY PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-12-19)
• BHIM SINGH DAHIYA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-12-18)
• LACHHMAN SINGH v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2024-12-18)
• CHARAN SINGH YOGESHWAR SINGH HUF AND ANOTHER v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-12-18)
• OK PLAY INDIA LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-12-18)