GURMEET SINGH SANDHAWALIA,. MANISHA BATRA

36 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• PITAMBER DAYAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-09-20)
• RAVI KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-03-15)
• SUMAN M OR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-03-15)
• HARJINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-03-15)
• SAHAB SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-03-15)
• SATISH CHANDER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-03-15)
• RAJESH KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-03-15)
• SINGH RAM v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-03-15)
• RAJBIR SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-03-15)
• NEELU JAIN AND ORS v. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD — Punjab & Haryana High Court (2023-09-01)