GURMEET SINGH SANDHAWALIA,. LAPITA BANERJI

648 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• DEEPAK MAKKAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-07-05)
• RAKESH KUMAR v. GURU JAMBESHWAR UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS. — Punjab & Haryana High Court (2024-07-05)
• RAKESH KUMAR v. GURU JAMBESHWAR UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS. — Punjab & Haryana High Court (2024-07-05)
• SADDIK AHMED v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• SANJAY GUPTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• MINOR AKASHDEEP SINGH THROUGH HIS MOTHER v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-05-31)
• PUNJAB STATE WAREHOUSING CORPORATION AND ORS. v. DILBAG SINGH AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• VINOD KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-31)
• SHRI KRISHNA AYUSH UNIVERSITY v. PARVEEN KUMAR — Punjab & Haryana High Court (2024-05-30)
• DAVINDER SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-05-30)