LexGURMEET SINGH SANDHAWALIA, . JIYA LAL BHARDWAJ
572 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 572 |
Disposal nature
| Disposed Off | 569 |
| Dismissed | 3 |
Recent judgments
- MUNICIPAL CORPORATION SHIMLA v. BAL KRISHAN — Himachal Pradesh High Court (2026-05-22)
- BABLI DEVI v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-05-15)
- MUNICIPAL CORPORATION SHIMLA v. RAKSHA BHOTA AND OTHERS — Himachal Pradesh High Court (2026-05-15)
- MUNICIPAL CORPORATION SHIMLA v. BRIJ LAL KHACHI — Himachal Pradesh High Court (2026-05-15)
- MUNICIPAL CORPORATION SHIMLA v. SANDEEP KUMAR AND OTHERS — Himachal Pradesh High Court (2026-05-15)
- MUNICIPAL CORPORATION SHIMLA v. KAMLESH AND OTHERS — Himachal Pradesh High Court (2026-05-15)
- MUNICIPAL CORPORATION SHIMLA v. JAGDISH KUMAR — Himachal Pradesh High Court (2026-05-08)
- MUNICIPAL CORPORATION SHIMLA v. USHA CHAUHAN AND OTHERS — Himachal Pradesh High Court (2026-05-08)
- STATE OF HP AND OTHERS v. Mohan Singh — Himachal Pradesh High Court (2026-05-08)
- MUNICIPAL CORPORATION SHIMLA v. DAVINDER PAL SINGH — Himachal Pradesh High Court (2026-05-08)