GURMEET SINGH SANDHAWALIA,. JAGMOHAN BANSAL

221 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• ANIL BHATIYA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-01-12)
• STATE OF HARYANA AND OTHERS v. SATYAPAL @ SATPAL — Punjab & Haryana High Court (2023-04-28)
• NAVEEN SAINI v. KRISHI VIGYAN KENDRA AND ORS — Punjab & Haryana High Court (2023-04-28)
• SATYA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-11-11)
• ANIL BHATIYA v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2022-11-04)
• SATYA PAL SHARMA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2022-10-31)
• SATYAVIR KAUSHIK AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-10-31)
• PT. BHAGWAT DAYAL SHARMA PGIMS ROHTAK v. KAPIL AND ORS — Punjab & Haryana High Court (2022-10-31)
• DEPARTMENT OF EDUCATION CHANDIGARH ADMINISTRATION AND OTHERS v. SUMAN SHARMA AND ORS — Punjab & Haryana High Court (2022-10-31)
• SUBHASH CHANDER v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2022-10-31)