GURMEET SINGH SANDHAWALIA,. HARPREET KAUR JEEWAN

1,561 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA AND ANR v. NISHABAR SINGH AND ORS — Punjab & Haryana High Court (2024-12-20)
• MEENA KUMARI @ DAYAWATI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• MUKESH @ MANOJ KUMAR AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-12-20)
• RAVI KUMAR v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-29)
• DORI LAL & ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2024-10-25)
• DEEPAK KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-25)
• TEJVIR SINGH AND ORS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-21)
• MISLUPI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-10-14)
• SAROJ BALA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-14)
• MINAXI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2024-10-14)