GURMEET SINGH SANDHAWALIA

18,989 recorded High Court judgment(s) · 1994–2024

Courts

Disposal nature

Recent judgments

• H.S.AHLUWALIA v. PUNJAB COMMUNICATION LTD. — Punjab & Haryana High Court (2024-11-18)
• NARPINDER SINGH v. THE STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2024-08-31)
• SATYABIR SINGH v. STATE OF HY.ETC. — Punjab & Haryana High Court (2024-08-09)
• ROOP CHAND v. THE F.C. HRY & ORS — Punjab & Haryana High Court (2024-07-29)
• THE COLONELS EDUCATION SOCIETY v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR — Punjab & Haryana High Court (2024-07-05)
• VRINDAWAN INFRATECH PRIVATE LIMITED v. CHOICE DEVELOPMENT PRIVATE LIMITED — Punjab & Haryana High Court (2024-05-31)
• M/S MEHTA CONSTRUCTION COMPANY v. GENERAL MANAGER NORTHERN RAILWAY AND ANR. — Punjab & Haryana High Court (2024-05-31)
• PCI LTD v. UHBVNL — Punjab & Haryana High Court (2024-05-31)
• DMR BUILDERS PVT. LIMITED v. PUNJAB URBAN DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2024-05-24)
• PUNJAB AGRO FOOD GRAINS CORPORATION LIMITED GURDASPUR v. M/S SHIVA FOOD INDUSTRIES BATALA ROAD QADIAN BATALA GURDASPUR — Punjab & Haryana High Court (2024-05-24)