LexGURMEET SINGH SANDHAWALIA, . BIPIN CHANDER NEGI
694 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 694 |
Disposal nature
| Disposed Off | 688 |
| DELAY CONDONATED/REJECTED. | 2 |
| Dismissed as withdrawn | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- SAFEX CHEMICALS PVT LTD v. SML LIMITED — Himachal Pradesh High Court (2026-06-04)
- REGISTRAR MMU v. PADAM KUMAR — Himachal Pradesh High Court (2026-06-04)
- NIRA DEVI ABROL v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-06-03)
- STATE OF HP AND ANR v. Meera Devi — Himachal Pradesh High Court (2026-06-03)
- M/S ETHIX HEALTH CARE v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-03)
- SAROOP SINGH v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-03)
- STATE OF HP AND ANOTHER v. Daleep Kumar Thakur — Himachal Pradesh High Court (2026-06-03)
- STATE OF HP AND OTHERS v. Saini Ram — Himachal Pradesh High Court (2026-06-03)
- STATE OF HP AND ORS v. Khajan Singh — Himachal Pradesh High Court (2026-06-03)
- court on its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2026-06-03)