LexGURMEET SINGH SANDHAWALIA
152 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 152 |
Disposal nature
| Disposed Off | 151 |
| Allowed | 1 |
Recent judgments
- HP STATE FOREST DEVELOPMENT CORPORATION LTD v. PAWAN KUMAR — Himachal Pradesh High Court (2026-05-29)
- HPSFDCL v. UTTAM RAM — Himachal Pradesh High Court (2026-05-22)
- M/S TECHMAN ENERGY LTD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-05-22)
- M/S TECHMAN ENERGY LTD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-05-22)
- M/S TECHMAN ENERGY LTD v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-05-22)
- HPSFDCL v. YADVINDER SINGH — Himachal Pradesh High Court (2026-05-22)
- VINOD GAZTA v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-05-22)
- TILAK BAHADUR v. UOI AND OTHERS — Himachal Pradesh High Court (2026-05-22)
- M/S DCC BUILDCON PVT LTD v. CHIEF ENGINEER NATIONAL HIGHWAY (HPPWD) — Himachal Pradesh High Court (2026-05-22)
- HEM RAJ VERMA v. HPSFDC LTD. AND ANR — Himachal Pradesh High Court (2026-05-15)