GURDEV SINGH,. MAHAVIR SINGH CHAUHAN

31 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• CIT, FARIDABAD v. PALWAL COOP SUGAR MILLS LTD. — Punjab & Haryana High Court (2016-01-19)
• CIT, LUDHIANA v. M/S BHANDARI HOSIERY EXPORTS LUDHIANA — Punjab & Haryana High Court (2016-01-18)
• CIT, LUDHIANA v. M/S BHANDARI HOSIERY EXPORTS LUDHIANA — Punjab & Haryana High Court (2016-01-18)
• CIT (TDS) CHANDIGARH v. GENERAL MANAGER, HRY. ROADWAYS FATEHABAD — Punjab & Haryana High Court (2015-12-05)
• TULINDER SINGH AND ORS. v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2015-10-20)
• CIT, FARIDABAD v. M/S NUCHEM LTD. FARIDABAD — Punjab & Haryana High Court (2014-09-22)
• THE SHAHABAD COOP SUGAR MILLS LTD. v. CIT, AAYAKAR BHAWAN, SECTOR 13, KARNAL (HR.) — Punjab & Haryana High Court (2014-08-13)
• PITAMBER SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2014-05-21)
• BALJINDER SINGH AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2014-05-21)
• MOHINDER SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2014-05-21)