GURDEV SINGH,. M.M. KUMAR

300 recorded High Court judgment(s) · 2010–2015

Courts

Disposal nature

Recent judgments

• MEERA RANI GUPTA v. STATE OF HARYANA — Punjab & Haryana High Court (2015-03-02)
• MOHAN LAL v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• RAM PAT v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2011-12-23)
• HARISH CHANDER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2011-12-23)
• SATISH KUMAR AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-12-23)
• ZILE RAM SHARMA v. KULDEEP BISHNOI AND ORS. — Punjab & Haryana High Court (2011-12-20)
• SPEAKER HARYANA VIDHAN SABHA AND ANR v. KULDEEP BISHNOI AND ORS — Punjab & Haryana High Court (2011-12-20)
• BHARAT SANCHAR NIGAM LTD. AND ORS. v. CENTRAL ADMINSITRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2011-11-25)
• B.S.N.L. & ORS. v. CENTRAL ADMINISTRATIVE TRIBUNAL, CHD. BENCH — Punjab & Haryana High Court (2011-11-25)
• BHARAT SANCHAR NIGAM LTD. AND ORS. v. CENTRAL ADMINSITRATIVE TRIBUNAL AND ORS. — Punjab & Haryana High Court (2011-11-25)