GURDEV SINGH

3,428 recorded High Court judgment(s) · 2013–2023

Courts

Disposal nature

Recent judgments

• LAKHWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2023-08-04)
• SHER SINGH v. NAZAM ALI AND ORS. — Punjab & Haryana High Court (2017-10-12)
• STEEL AUTHORITY OF INDIA v. M/S RAJA STEEL WORKS AND ORS — Punjab & Haryana High Court (2017-10-11)
• SHIV DARSHAN LAL v. SUKHJINDER SINGH AND ORS. — Punjab & Haryana High Court (2017-10-07)
• HARCHARAN SINGH v. FINANCIAL COMMISSIONER PUNJAB AND ORS — Punjab & Haryana High Court (2017-09-29)
• (O&M)DALJIT KAUR AND ORS v. GURNAM SINGH AND ORS — Punjab & Haryana High Court (2017-09-20)
• MUNICIPAL COUNCIL v. USHA RANI — Punjab & Haryana High Court (2017-09-11)
• PAUL SINGH DHILLON v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2017-09-05)
• NISHA v. GOLU KUMAR — Punjab & Haryana High Court (2017-08-25)
• HARMEET KAUR v. HARPREET SINGH — Punjab & Haryana High Court (2017-08-25)