GURDEV SINGH

1,670 recorded High Court judgment(s) · 1998–2025

Courts

Disposal nature

Recent judgments

• KUNDANGIR THROUGH LRS v. SADHO AND ORS. — Punjab & Haryana High Court (2025-11-29)
• (O&M)STATE BANK OF PATIALA AND ANR. v. O P ARORA AND ORS. — Punjab & Haryana High Court (2025-04-24)
• SATISH PAL BANSAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2025-01-29)
• GAINDA SINGH v. FCA PB. — Punjab & Haryana High Court (2023-09-06)
• SWARAN SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2023-01-18)
• (O&M)MOHINDER PAL v. AJAIB SINGH ETC. — Punjab & Haryana High Court (2020-02-25)
• (O&M) HARI KRISHAN v. KARTARA AND OTHERS — Punjab & Haryana High Court (2019-03-01)
• JAGDISH SINGH v. GURPARTAP DASS AND ORS. — Punjab & Haryana High Court (2018-12-06)
• (O&M) RAJ KUMARI KHURANA v. RAJ KUMAR — Punjab & Haryana High Court (2018-10-10)
• GARIB DASS v. AMRIT KUMARI — Punjab & Haryana High Court (2018-08-08)