GURBIR SINGH

2,956 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• PRIYANKA AND ORS v. BHARPAI AND ORS — Punjab & Haryana High Court (2025-01-30)
• ABHAY KUMAR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-11-28)
• MOHIT GOEL @ MOHIT GOELL v. STATE OF HARYANA — Punjab & Haryana High Court (2024-11-28)
• PARVEEN JAIN v. GOPI CHAND — Punjab & Haryana High Court (2024-11-28)
• ANJU v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-11-27)
• AMANDEEP KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-11-27)
• VIJAY BHAN v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2024-11-27)
• GAURAV GARG v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-27)
• KAJAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-27)
• VARINDER SINGH @ VICKY v. STATE OF PUNJAB — Punjab & Haryana High Court (2024-11-27)