LexGUMAN SINGH,SHARMA SHIV KUMAR
42 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 42 |
Disposal nature
| PARTLY ALLOWED | 13 |
| DISPOSED OF | 12 |
| DISMISSED | 9 |
| ALLOWED | 5 |
| PEREMPTORY | 1 |
| MODIFIED | 1 |
| (unspecified) | 1 |
Recent judgments
- BACHCHU SINGH AND ORS v. STATE — Rajasthan High Court (2008-05-01)
- STATE AND ORS v. MUKESH KUMAR — Rajasthan High Court (2008-04-23)
- THAKURJI RADHABALLABHJI MAHARA v. B O R AJMER and ORS — Rajasthan High Court (2008-04-23)
- RAMBABU @ MUNNI AND ORS v. STATE — Rajasthan High Court (2008-04-23)
- SURESH AND ORS v. STATE — Rajasthan High Court (2008-04-16)
- SULTAN AND ANR v. STATE — Rajasthan High Court (2008-04-03)
- D ETELECOM RAILWAY ELECTRIFI v. C I T/SURESH KUMAR — Rajasthan High Court (2008-04-02)
- D E TELECOMRAILWAY ELECTRIFI v. C I T/NAND LAL — Rajasthan High Court (2008-04-02)
- JDA v. PRAHLAD RAI KULWAL — Rajasthan High Court (2008-04-02)
- JDA v. SAHIB SINGH — Rajasthan High Court (2008-04-02)