LexGUDISEVA SHYAM PRASAD
1,562 recorded High Court judgment(s) · 2009–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1562 |
Disposal nature
| DISPOSED OF NO COSTS | 388 |
| DISMISSED | 263 |
| PARTLY ALLOWED NO COSTS | 244 |
| ALLOWED NO COSTS | 187 |
| DISMISSED AS INFRUCTUOUS | 166 |
| WITHDRAWN | 119 |
| DISMISSED NO COSTS | 72 |
| DISMISSED FOR DEFAULT | 71 |
Recent judgments
- MIs Zuberi Engineering Company v. M/s. S.N. Nirman Infra Project Pvt. Ltd and 2 Others — Telangana High Court (2020-04-20)
- Smt Seema Agarwal v. M Mohan Reddy — Telangana High Court (2018-12-28)
- KANKANALA VENKAT REDDY, NALGONDA DIST. v. SMT. KANKANALA SHILPA, NALGONDA DIST. AND ANO — Telangana High Court (2018-12-26)
- G.Narayana v. The State of Telangana — Telangana High Court (2018-12-26)
- CRLRC/1118/2016 of K.VENKAT REDDY AND ORS. Vs — Telangana High Court (2018-12-26)
- K.Chinna Dasthagiri v. The State of Andhra Pradesh — Telangana High Court (2018-12-26)
- CHIKKAM PRASANTHI v. THE STATE OF A.P., AND ANOTHER — Telangana High Court (2018-12-26)
- D. MALLESH v. K. RAMU — Telangana High Court (2018-12-26)
- C.NAGENDRA KUMAR, HYDERABAD., v. THE STATE OF TELANGANA, REP PP AND 2 OTRS., — Telangana High Court (2018-12-26)
- Smt. Kethavath Sakri v. The state of Telangana — Telangana High Court (2018-12-26)