GOYAL J R

687 recorded High Court judgment(s) · 2005–2010

Courts

Disposal nature

Recent judgments

• JAGDISH PRASAD v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-04-02)
• STATE v. POORAN MAL — Rajasthan High Court (2010-03-22)
• 3IRM ROOP CHAND BUDHA LAL and AN v. FIRM RAM NARAYAN SURAJ MAL THETHERA — Rajasthan High Court (2010-03-19)
• RASHIDA BEGAM v. MOHD. SAZID — Rajasthan High Court (2010-03-19)
• M/S.RAMBUX DHANNA LAL and ORS. v. THAKURJI SHYAM SUNDER JI and ORS. — Rajasthan High Court (2010-03-18)
• SATPAL SINGH v. CHUNNI LAL THROUGH L/R — Rajasthan High Court (2010-03-12)
• MUNICIPAL BOARD CHIDAWA AND ANOTHER v. UMA SHANKAR SULTANIA — Rajasthan High Court (2010-03-12)
• SMT DURGESH v. BACHCHU SINGH — Rajasthan High Court (2010-02-26)
• BALDEV SINGH URF KALA v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-02-24)
• A C T O BHARATPUR v. KHEM CHAND — Rajasthan High Court (2010-02-24)