GOVIND MATHUR,. Y. K. SRIVASTAVA

143 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

143

Disposed off/Decided on merits	61
Dismiss other than merit(DD/Non Prosec./Abated)	48
Dismissed on merits	32
Allowed/Partly Allowed on merits	2

SANTOSH GAUR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
NANKU v. STATE OF U.P. — Allahabad High Court (2019-12-05)
AJAY SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
MUKUL KUMAR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
SHAKEEL AHMAD AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
SHASHEEDA BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
SIPATTER AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-12-05)
SHIV KUMAR AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-12-05)
VIVEKA NAND MISHRA @ SONU PIPRA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-12-05)
KAILASH @ MUNNA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-12-05)