LexGOVIND MATHUR,VIVEK VARMA
1,053 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1053 |
Disposal nature
| Disposed off/Decided on merits | 660 |
| Dismissed on merits | 269 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 68 |
| Allowed/Partly Allowed on merits | 50 |
| (unspecified) | 6 |
Recent judgments
- CHUNNU AND ORS. v. STATE OF U.P. — Allahabad High Court (2020-04-28)
- BADRI v. STATE OF U.P. — Allahabad High Court (2020-04-28)
- BACHCHU v. STATE — Allahabad High Court (2020-04-28)
- JITTAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-03-05)
- RAJPAL v. STATE OF U.P. — Allahabad High Court (2020-02-27)
- BHAGWAT v. STATE OF U.P. — Allahabad High Court (2020-02-27)
- MOHD. MEHANDI v. STATE OF U.P. — Allahabad High Court (2020-02-27)
- KADHEY RAM v. STATE OF U.P. — Allahabad High Court (2020-02-27)
- MAHAK SINGH v. STATE OF U.P. — Allahabad High Court (2020-02-27)
- WIZONE EDUCATIONAL AND WELFARE SOCIETY AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-17)