GOVIND MATHUR,VIVEK CHAUDHARY

21 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Dismissed on merits	15
Disposed off/Decided on merits	4
Allowed/Partly Allowed on merits	2

VINEET KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)
NUSHRA AHMED AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-04-09)
ANIS AHMAD v. THE State of U.P. AND 6 OTHERS — Allahabad High Court (2019-04-09)
VISHNU LAL VERMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)
ASHOK KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)
SAROJ PAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-09)
State of U.P. AND 3 OTHERS v. RAM ASREY AND 12 OTHERS — Allahabad High Court (2019-04-09)
State of U.P. AND 2 OTHERS v. DHARAM RAJ SINGH — Allahabad High Court (2019-04-09)
RAJENDRA KUMAR SRIVASTAVA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)
MATHURA PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)