LexGOVIND MATHUR,SIDDHARTHA VARMA
155 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 155 |
Disposal nature
| Dismissed on merits | 78 |
| Disposed off/Decided on merits | 43 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 24 |
| Allowed/Partly Allowed on merits | 10 |
Recent judgments
- SHYAM BIHARI TIWARI v. STATE OF UP AND 5 OTHERS — Allahabad High Court (2021-03-24)
- RAJAT AREN v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2021-02-22)
- SUMAN GAUTAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-07)
- DIRECTOR, DAYALBAGH EDUCATIONAL INSTITUTE DEEMED UNIVERSITY v. SHRI LOKENDRA KUMAR AND 8 OTHERS — Allahabad High Court (2020-12-02)
- DIRECTOR, DAYALBAGH EDUCATIONAL INSTITUTE DEEMED UNIVERSITY v. DEVENDRA PAL SINGH AND 14 OTHERS — Allahabad High Court (2020-12-02)
- MOHAMMAD YUNUS AND 6 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-11-26)
- RANJANA CHAUBEY v. SUSHILA @ RAMA AND 4 OTHERS — Allahabad High Court (2020-11-26)
- MANOJ KUMAR PANDEY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-11-26)
- State of U.P. AND 4 OTHERS v. AJENDRA KUMAR RAI — Allahabad High Court (2020-11-26)
- RAVI SHANKER TIWARI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-11-26)