GOVIND MATHUR,SAURABH SHYAM SHAMSHERY

458 recorded High Court judgment(s) · 2018–2021

Courts

Allahabad High Court

458

Dismissed on merits	187
Disposed off/Decided on merits	156
Dismiss other than merit(DD/Non Prosec./Abated)	74
Allowed/Partly Allowed on merits	41

IN RE - POSTPONEMENT OF U.P. PANCHAYAT ELECTION 2021 v. State of U.P. — Allahabad High Court (2021-04-07)
M/S PUKAR GUEST HOUSE MEHER BABA HAMIRPUR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-25)
SHRAVAN KUMAR GUPTA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2021-03-25)
AVINASH GUPTA v. State of U.P. AND 41 OTHERS — Allahabad High Court (2021-03-23)
RAM NIVAS v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2021-03-23)
GYAN SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-23)
SAMVIDHAN BACHAO TRUST v. State of U.P. AND ANOTHER — Allahabad High Court (2021-03-23)
AJAY KUMAR AND 9 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-23)
BIRENDRA KUMAR v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2021-03-23)
NATHU PRASAD KUSHWAHA AND 14 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2021-03-23)