GOVIND MATHUR,SAUMITRA DAYAL SINGH

61 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Dismissed on merits	26
Disposed off/Decided on merits	15
Dismiss other than merit(DD/Non Prosec./Abated)	13
Allowed/Partly Allowed on merits	7

UDAL SINGH v. STATE OF U.P. — Allahabad High Court (2020-12-07)
KAUSHAL SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-09-17)
State of U.P. AND 2 OTHERS v. BRIJ LAL — Allahabad High Court (2020-09-17)
State of U.P. AND 3 OTHERS v. MOHINUDDIN KHAN — Allahabad High Court (2020-09-17)
State of U.P. AND 5 OTHERS v. ASHOK KUMAR AWASTHI — Allahabad High Court (2020-09-17)
DR. SUPRIYA JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-08)
DAYA SINGH v. THE State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-08)
State of U.P. AND 4 OTHERS v. SEEMA SHUKLA AND 24 OTHERS — Allahabad High Court (2020-09-08)
JAIRAM v. State of U.P. THROUGH SECRETARY (REVENUE) GOVT. OF U.P. LUCKNOW AND 2 OTHERS — Allahabad High Court (2020-09-08)
State of U.P. AND 4 OTHERS v. SAROJ KUMAR — Allahabad High Court (2020-09-08)