LexGOVIND MATHUR,SAMIT GOPAL
140 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 140 |
Disposal nature
| Dismissed on merits | 58 |
| Disposed off/Decided on merits | 44 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 20 |
| Allowed/Partly Allowed on merits | 17 |
| Decided in terms of compromise | 1 |
Recent judgments
- THE COMMITTEE OF MANAGEMENT ASHOK VIDYALAYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-10-19)
- TAUFIQ KHAN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-18)
- Dr. TRIGUNATEET GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-08-06)
- THE State of U.P. AND ANOTHER v. SURYA PRAKASH RAI AND ANOTHER — Allahabad High Court (2020-08-06)
- KM. SHELLY v. UNION OF INDIA THROUGH,MINISTRY OF RAILWAY AND 4 OTHERS — Allahabad High Court (2020-08-06)
- BYAS KUMAR PRASAD v. UNIVERSITIES GRANT COMMISSION — Allahabad High Court (2020-08-06)
- CHANDRAPAL AND 2 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-08-06)
- RANDHIR YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-05)
- RAJA BABOO v. STATE OF UP AND 5 OTHERS — Allahabad High Court (2020-08-05)
- PAWAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-05)