LexGOVIND MATHUR,RAMESH SINHA
38 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 38 |
Disposal nature
| Dismissed on merits | 28 |
| Disposed off/Decided on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- State of U.P. AND 5 OTHERS v. SUBHASH NARAYAN TRIPATHI — Allahabad High Court (2020-07-28)
- ARVIND KUMAR SINGH,RUNNER(DHAWAK) v. State of U.P. THROUGH PRINCIPAL SECRETARY, IRRIGATION DEPARTMENT AND 4 OTHERS — Allahabad High Court (2020-07-28)
- NATIONAL CAMPAIGN COMMITTEE FOR ERADICATION OF BONDED LABOUR v. State of U.P. — Allahabad High Court (2020-07-28)
- SMT. SHALINI DEVI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-27)
- IRSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-27)
- DEVKINANDAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-27)
- RIZWAN AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-27)
- SAUMITRA ANAND AND 4 OTHERS v. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT ALLAHABAD AND 2 OTHERS — Allahabad High Court (2020-07-27)
- MUKESH KUMAR PRAJAPATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-27)
- PRITI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-27)