LexGOVIND MATHUR,RAJIV LOCHAN MEHROTRA
130 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 130 |
Disposal nature
| Disposed off/Decided on merits | 93 |
| Dismissed on merits | 33 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| (unspecified) | 1 |
Recent judgments
- SAUD AKHTAR v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-03-07)
- SATISH NANGALIA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
- KALAM SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
- SURESH PAL @ SURESH PAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
- MUNNA SINGH v. State of U.P. THROUGH PRINCIPAL SECRETARY (HOME) GOVT. OF U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
- NAIPAL SINGH SAGAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
- VISHWAJIT SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
- SHASHI BHUSHAN SINHA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
- SHIV KUMAR v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-03-05)
- Gulshan saxena@ aklesh saxena v. State of U.P. and 02 others — Allahabad High Court (2018-03-05)