LexGOVIND MATHUR,PIYUSH AGRAWAL
97 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 97 |
Disposal nature
| Dismissed on merits | 61 |
| Disposed off/Decided on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- BRUCE HENDERSON v. State of U.P. AND 9 OTHERS — Allahabad High Court (2021-04-13)
- SMT. RANJANA SINGH AND ANOTHER v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2020-12-23)
- THE HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH THE REGISTRAR GENERAL v. ANIL CHAUHAN AND 4 OTHERS — Allahabad High Court (2020-12-23)
- State of U.P. AND 2 OTHERS v. HIMANSHU YADAV — Allahabad High Court (2020-12-18)
- REHANA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-18)
- VIRENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-18)
- DISHA CHARITABLE TRUST v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-12-18)
- MUHIM AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-12-18)
- RAJ KUMAR v. THE STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2020-12-18)
- HARIHAR YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-12-18)