GOVIND MATHUR,P.K. LOHRA

97 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• KISHAN GOPAL v. STATE and ORS. — Rajasthan High Court (2015-02-23)
• UNION OF INDIA and ORS. v. CENTRAL ADMINI. TRIBUNAL JOD., and ANR — Rajasthan High Court (2015-02-20)
• AJMER VIDYUT VITRAN NIGAM LTD.,and ORS v. PAWAN KUMAR — Rajasthan High Court (2015-02-19)
• C.I.T. BIKANER v. KRISHI UPAJ MANDI SAMITI SRIBIJAYNAGAR — Rajasthan High Court (2015-02-19)
• M/S. SHRI GANESH and COMPANY v. M/S. SURYA ASSOCIATES and ORS. — Rajasthan High Court (2015-02-19)
• DR. B.B.L THAKRE v. STATE OF RAJ. — Rajasthan High Court (2015-02-19)
• NISHAR MOHAMAD v. STATE and ORS. — Rajasthan High Court (2015-02-19)
• PREMSINGH PANWAR v. STATE OF RAJ. — Rajasthan High Court (2015-02-19)
• MANMEET SINGH and ANR v. STATE and ORS. — Rajasthan High Court (2015-02-19)
• BALBEER SINGH v. LABOUR COURT and ORS — Rajasthan High Court (2015-02-19)