LexGOVIND MATHUR,NEERAJ TIWARI
79 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 79 |
Disposal nature
| Disposed off/Decided on merits | 64 |
| Dismissed on merits | 14 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- PRAVEEN AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-23)
- DAULAT RAM AND ANOTHER v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-03-23)
- NAFEES AND ANOTHER v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-03-23)
- ARVIND KUMAR AND 43 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-23)
- RAJU YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-23)
- SARFARAZ v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-23)
- ARVIND TIWARI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-23)
- BADRI TIWARI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-23)
- ANKIT AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-23)
- OM ORAKASH YADAV AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-23)