GOVIND MATHUR,NARENDRA KUMAR JAIN-II

38 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• KHEMA RAM and ANR. v. STATE — Rajasthan High Court (2013-02-12)
• MAHAVEER SINGH v. STATE OF RAJ. — Rajasthan High Court (2012-12-10)
• MANPHOOL SINGH v. STATE HABEAS CORPUS and ORS — Rajasthan High Court (2012-11-23)
• PARAS v. STATE OF RAJ. — Rajasthan High Court (2012-11-19)
• STATE OF RAJ. and ORS v. MANI SHANKER DEVRA — Rajasthan High Court (2012-11-08)
• DEVILAL v. STATE OF RAJ. — Rajasthan High Court (2012-11-07)
• RAVINDRA SINGH @ DHOLIYA v. STATE OF RAJ. — Rajasthan High Court (2012-11-07)
• BAHADUR SINGH v. STATE OF RAJ. — Rajasthan High Court (2012-10-31)
• SHAREEF ULLA v. STATE OF RAJ. — Rajasthan High Court (2012-10-31)
• STATE v. VED PRAKASH @ VEDIYA — Rajasthan High Court (2012-08-14)