GOVIND MATHUR,JAYANT BANERJI

664 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

664

Dismissed on merits	333
Disposed off/Decided on merits	255
Dismiss other than merit(DD/Non Prosec./Abated)	71
Allowed/Partly Allowed on merits	5

EKTA VERMA v. REGISTRAR OF MARRIAGE (REGISTRATION) AND ANOTHER — Allahabad High Court (2018-05-22)
ISHWAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-05-22)
SUBHASH CHANDRA AND 13 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-22)
OM PRAKASH SINGH AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-05-22)
RESHMA AND ANOTHER v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-05-22)
NARENDRA PRATAP SINGH v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2018-05-22)
ANIL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-22)
VIJAY KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-22)
MANJU KAIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-22)
SUKAREETA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-05-22)