LexGOVIND MATHUR,CHANDRA DHARI SINGH
380 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 380 |
Disposal nature
| Dismissed on merits | 175 |
| Disposed off/Decided on merits | 106 |
| Allowed/Partly Allowed on merits | 76 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 22 |
| Decided in terms of compromise | 1 |
Recent judgments
- RAVI SHANKAR AND 11 OTHERS v. State of U.P. AND 23 OTHERS — Allahabad High Court (2019-05-09)
- MAHENDRA KUMAR AND 47 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- ASHUTOSH SINGH AND 69 OTHERS v. State of U.P. AND 23 OTHERS — Allahabad High Court (2019-05-09)
- BRIJESH KUMAR PATEL AND 10 ORS v. State of U.P. AND 5 ORS — Allahabad High Court (2019-05-09)
- DEEPAK SHARMA AND 5 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- ANSHU KUMAR AND 26 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- AMIT KUMAR GUPTA AND 128 ORS. v. State of U.P. AND 23 ORS. — Allahabad High Court (2019-05-09)
- SHIVRAJ BHARDWAJ AND 4 ORS v. State of U.P. AND 15 ORS — Allahabad High Court (2019-05-09)
- KOMAL MAURYA AND 11 ORS v. State of U.P. AND 23 ORS — Allahabad High Court (2019-05-09)
- NEPAL SINGH AND 18 OTHERS v. State of U.P. AND 23 OTHERS — Allahabad High Court (2019-05-09)