GOVIND MATHUR,ASHOK KUMAR

1,778 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

1778

Disposed off/Decided on merits	1227
Dismissed on merits	506
Dismiss other than merit(DD/Non Prosec./Abated)	29
Allowed/Partly Allowed on merits	11
(unspecified)	5

SUBHASH SHARMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-14)
KAMAL KISHORE RATHORE v. State of U.P. AND 4 ORS — Allahabad High Court (2018-08-31)
SATYA PAL SINGH v. State of U.P. AND 3 ORS — Allahabad High Court (2018-08-31)
GULAB CHANDRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
C/ M PRAMILA MODI KANYA HIGH SCHOOL v. State of U.P. AND 4 ORS — Allahabad High Court (2018-08-31)
SUBHASH SINGH v. DIST. INSPECTOR OF SCHOOLS AND 3 ORS — Allahabad High Court (2018-08-31)
HASHMUDDIN @ HASAN v. SMT. NISHA SINGH AND 4 ORS — Allahabad High Court (2018-08-31)
MITRA NATH TIWARI AND 4 OTHERS v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-08-31)
KAMLESH KUMAR RAI v. ARUN KUMAR RAI AND 3 ORS — Allahabad High Court (2018-08-31)
SHIV KUMAR SHARMA v. State of U.P. AND 4 ORS — Allahabad High Court (2018-08-31)