GOVIND MATHUR

5,456 recorded High Court judgment(s) · 2005–2020

Courts

Rajasthan High Court	4883
Allahabad High Court	573

PREMPTORY	4072
(unspecified)	781
Allowed/Partly Allowed on merits	342
Disposed off/Decided on merits	156
Dismiss other than merit(DD/Non Prosec./Abated)	44
Dismissed on merits	31
DISMISSED	11
DISPOSED OF	8

NARESH @ RAM NARESH @ NARESH TIWARI v. State of U.P. — Allahabad High Court (2020-08-13)
MOHD. AKRAM v. State of U.P. AND ANOTHER — Allahabad High Court (2020-08-13)
KALLU YADAV v. State of U.P. — Allahabad High Court (2020-06-10)
STATE OF U.P. v. HARI SINGH — Allahabad High Court (2020-05-19)
STATE OF U.P. v. RAMESHand OTHERS — Allahabad High Court (2020-05-19)
STATE OF U.P. v. JOKHANI YADAV — Allahabad High Court (2020-05-19)
STATE OF U.P. v. CHAUTHI AND ANOTHER — Allahabad High Court (2020-05-19)
RAMA NAND TRIPATHI v. STATE OF U.P. — Allahabad High Court (2020-05-19)
RAVINDRA SAHAI v. STATE OF U.P. — Allahabad High Court (2020-05-15)
AZAZ @ BANDAR v. STATE OF U.P. — Allahabad High Court (2020-05-14)