GOVERDHAN BARDHAR,MANOJ KUMAR VYAS
247 recorded High Court judgment(s) · 2020–2021
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| Rajasthan High Court | 247 |
Disposal nature
| DISMISSED | 107 |
| DISPOSED OF | 65 |
| ALLOWED | 55 |
| WITHDRAWN | 10 |
| PARTLY ALLOWED | 5 |
| PEREMPTORY | 3 |
| TRANSFERRED | 2 |
Recent judgments
- SOMVEER SON OF MEERSINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- TARUN SON OF MADAN MOHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-18)
- ROSHAN BENDRE S/O MANOHAR BENDRE v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-18)
- MANOJ KUMAR SON OF SHRI OMPRAKASH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-10-18)
- KEDAR MAL GURJAR S/O SHREE UDDARAM GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-18)
- BHAGCHAND SHARMA SON OF PURANMAL SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-10-18)
- SMT KAMLA DEVI @ DHAPU W/O SHRI LAXMAN KALA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-17)
- RAJESH VERMA SON OF SHRI RAM NARAYAN VERMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-17)
- JAGMAL SINGH S/O HARI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-17)
- OM SHANKAR S/O SHRI PRASHURAM SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-18)
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