GOVERDHAN BARDHAR,MAHENDRA MAHESHWARI

104 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• MAHESH KUMAR S/O BANWARI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2023-04-18)
• SHIV KUMAR SONI S/O SHRI TEJU RAM SONI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-06)
• RAVINDRA SAINI S/O SHRI MASTARAM@ MAHESH CHAND SAINI, v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-06)
• LEELADHAR@LEELARAM S/O SHRI SHRIRAM B/C SWAMI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-06)
• SUGHAD SINGH S/O SHRI GHEESA RAM v. STATE OF RAJ. — Rajasthan High Court (2020-03-06)
• MAHESH SINGH SON OF LATE SHRI HARI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
• SMT. PUSHPA W/O SHRI ISARIYA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
• BABULAL S/O MANOHAR LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
• SONU S/O SHRI CHHOTE B/C MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-05)
• VIKRAM SINGH S/O SHRI MOHAN SINGH B/C RAJPUT v. STATE OF RAJASTHAN — Rajasthan High Court (2020-03-04)