GOVERDHAN BARDHAR,CHANDRA KUMAR SONGARA

65 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• HARNEK SINGH S/O SHRI TARA SINGH B/C JAT SIKHH v. STATE OF RAJASTHAN THROUGH HOME SECRETARY SECRETARIAT — Rajasthan High Court (2022-07-22)
• YUVRAJ@SONU S/O SHRI RANJEET SINGH B/C SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-07-22)
• DINESH KUMAR SHARMA S/O SHRI CHANDRA PRAKASH SHARMA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2022-06-29)
• RAJENDRA KUMAR S/O SHRI SURAJBHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-29)
• PHOOLCHAND SON OF AMAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-29)
• YASHWANT CHOUHAN S/O SHRI BHAG CHAND CHOUHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-27)
• LAKHMI SON OF KUNNI RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-27)
• KHELANTI DEVI WIFE OF SHRI CHIMAN LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-27)
• GOVIND SAINI S/O SHRI NATHU LAL SAINI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-11-09)
• DEEP CHAND CHAWLA SON OF SHRI CHOUTHURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2020-11-09)