GOVERDHAN BARDHAR,ALOK SHARMA

22 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• ANUP SINGH SON OF SHRI LAXMAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-22)
• MUKESH KUMAR v. STATE OF RAJ AND ANR — Rajasthan High Court (2019-08-22)
• AJAY RINWA S/O SHRI MAHESH RINWA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-05-08)
• THE DEPARTMENT OF FINANCE (REVENUE) v. BHAGWAN SINGH RATHORE SON OF SHRI UDAY SINGH RATHORE — Rajasthan High Court (2019-04-22)
• SIMARAN BANO WIFE OF RAHIS KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2019-04-22)
• KAILASH SHARMA S/O SHRI RADHEY SHYAM SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2019-04-22)
• JAGDISH PRASAD SAINI SON OF SHRI NATHU RAM SAINI v. STATE ELECTION COMMISSION OF RAJASTHAN — Rajasthan High Court (2019-04-22)
• DHARMENDRA S/O SHRI RAM DAS v. JUDGE LABOUR COURT-I — Rajasthan High Court (2019-04-04)
• RAJU S/O SHRI RAMESH v. JUDGE LABOUR COURT-I — Rajasthan High Court (2019-04-04)
• DILIP S/O SHRI TARACHAND v. JUDGE LABOUR COURT-I — Rajasthan High Court (2019-04-04)