GOVERDHAN BARDHAR,ABHAY CHATURVEDI

31 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• MUKESH AGARWAL S/O MR. B.M. AGARWAL v. UNION BANK OF INDIA — Rajasthan High Court (2022-05-13)
• MOHAN S/O RAMESHWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-04)
• MUKESH SHARMA SON OF SHRI SHYAM SUNDAR SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-04)
• SMT RAJKUMARI W/O SHRI VIJAY SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-04)
• GYARSI LAL MEENA S/O BHAGIRATH MAL MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-09-04)
• RAMKISHAN MAHAWAR SON OF SHRI SOHAN LAL MAHAWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-03)
• JUGAL KISHOR S/O SHRI PURANMAL B/C DARJI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-03)
• ANAND KUMAR SHARDA S/O SHRI JAGDISH RAM B/C BRAHMIN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-03)
• MOHAMMAD RAFIQ S/O SHRI MOHAMMAD ISHAQ v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-03)
• AZIZ S/O LATE SHRI JALALUDDIN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-09-03)