LexGOVERDHAN BARDHAR
2,637 recorded High Court judgment(s) · 2007–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2637 |
Disposal nature
| ALLOWED | 1525 |
| DISMISSED | 479 |
| DISPOSED OF | 422 |
| WITHDRAWN | 110 |
| PARTLY ALLOWED | 54 |
| TRANSFERRED | 20 |
| PEREMPTORY | 15 |
| PREMPTORY | 6 |
Recent judgments
- TARA DEVI W/O SITARAM SAINI v. HEMLATA SONI W/O BHAGCHAND SAINI — Rajasthan High Court (2023-01-24)
- SATYA NARAYAN S/O GENDI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-10-21)
- S.M.S. COLLEGE OF NURSING v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-10-21)
- DEWAN HOUSING FINANCIAL CORPORATION LIMITED v. M/S VIDHYA BHARTI SANSTHAN — Rajasthan High Court (2022-10-20)
- VIJENDRA SINGH S/O SHRI GANPAT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-09-19)
- ABHAY SINGH SON OF SHRI OMKAR SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-09-19)
- SMT MINAKSHI DEVI WIFE OF SURENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-09-02)
- RAJ KUMAR SON OF SHRI MAN SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-08-24)
- GANESH SINGH JAKHAR SON OF HEERA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-17)
- RASHID KHAN S/O ABDUL RAZAK v. CHOTTI BEGAM W/O MOHAMMED QURESHI — Rajasthan High Court (2022-07-14)